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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(1) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(1)The Authority may for any specific purpose constitute a sub-committee consisting of the Secretary as Chairman and such other members notexceeding five among the members of the Authority.