Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Motor Vehicles Rules, 1993 9. [ The registering authority shall be [Substituted vide Orissa Gazette Extraordinary No. 161 dated 1.2.2003-Notification SRO No. 39/2003 dated 28.1.2003.] - The Registering Authority shall be the Regional Transport Officer of the region concerned.]
