Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in General Rules and Directions for the Guidance of Contractors 6. The Chief Engineer or other duly Authorised Engineer shall have the right of rejecting all or any of the tenders, without assigning any reason.
