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State of Chattisgarh - Section

Section 7 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

7. Officers of the University.

- The following shall be the officers of the University : -
(I)The Kuladhipati
(II)Kulpati
(III)Registrar
(IV)Regional Director
(V)Finance Officer and
(VI)such other officers as may be declared by the Statute to be the officers of the University.