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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Daman and Diu - Subsection

Section 26(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The Selection Committee may, for the purpose of selection of the Member of the Appellate Tribunal, follow such procedure as deemed fit including the appointment of a Search Committee consisting of such persons as the Selection Committee considers appropriate to suggest a panel of names for appointment as Member of the Appellate Tribunal.