Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (2)of rule 3, would, in the opinion of the registering officer, have been chargeable, the registering officer shall make a reference under sub-section
