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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ia) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(ia)[ "Admission and Fee Regulatory Committee" herein after called A.F.R.C. means the Committee constituted by the Government for Regulating the admissions and fixation of fees to be charged from candidates seeking admission into private Unaided Minority and Non-Minority Professional Institutions.] [Added by Notification No. G.O.Ms. No. 36, dated 26.4.2007 (w.e.f. 7.4.2004).]