Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14B] [Entire Act] State of Jharkhand - Subsection Section 14B(ii) in Jharkhand Academic Council Act, 2002 (ii)He shall work under the control of the Chairman and shall perform such duties as may be assigned to him from time to time.