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State of Sikkim - Section

Section 11 in Vinayaka Missions Sikkim University Act, 2008

11. Officers of the University.

- The following shall be the officers of the University, namely :-
(a)The Chancellor;
(b)The Pro-Chancellor
(c)The Vice-Chancellor;
(d)The Registrar;
(e)The Finance Officer; and
(f)Such other offices as may be declared by the Statutes to be officers of the University.