Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(b) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(b)"Affiliated college" means a college or institution situated within the University area and affiliated to the University in accordance with the statutes prescribed and providing courses of study for admission to the examination for degrees, diplomas or other academic distinctions of the University;