Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in The Orissa Fire Service Act, 1993 22. Information on outbreak of fire. - Any person who possesses any information regarding an outbreak of fire shall communicate the same, without delay, to the nearest Fire Station.
