Delhi High Court - Orders
Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 20 April, 2026
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI .....Petitioner
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kr., Mr. Rishabh Nangia, Mr.
Gibran, JSC.
versus
TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
FRANCE SAS) .....Respondent
Through: Mr. Ajay Vohra, Mr. Aniket D.
Agrawal and Mr. Samarth
Chowdhari, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 20.04.2026
List this case on 26.05.2026.
DINESH MEHTA, J
MADHU JAIN, J
APRIL 20, 2026/dd
This is a digitally signed order.
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