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Delhi High Court - Orders

Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 20 April, 2026

                          $~44
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 11337/2022
                                    COMMISSIONER                      OF       INCOME              TAX-3          INTERNATIONAL
                                    TAXATION, NEW DELHI                                                             .....Petitioner
                                                                  Through:            Mr. Puneet Rai, SSC with Mr.
                                                                                      Ashvini Kr., Mr. Rishabh Nangia, Mr.
                                                                                      Gibran, JSC.

                                                                  versus

                                    TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
                                    FRANCE SAS)                            .....Respondent
                                                 Through: Mr. Ajay Vohra, Mr. Aniket D.
                                                          Agrawal     and      Mr.    Samarth
                                                          Chowdhari, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MS. JUSTICE MADHU JAIN
                                                                  ORDER
                          %                                       20.04.2026

                                    List this case on 26.05.2026.



                                                                                                               DINESH MEHTA, J


                                                                                                                     MADHU JAIN, J
                          APRIL 20, 2026/dd




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 20:35:46