Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in RSWC Employees Pension Regulations, 1990 17. [ Rules for reckoning service (Time passed on leave). [Substituted by Notification No. RSWC/HO/Adm RSWC Emp. Pension & GPF Regulation 89/F./52 (Part- IV)/17977, dated 29-11-1995, Published in Rajasthan Gazette, Part 7, dated 14-12-1995, page 175.] - Times passed on leave shall be reckoned as service as per Rajasthan Service Rules, 1951.]
