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[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(4)(i) in The West Bengal Factories Rules, 1958

(i)All chains, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller, once at least in every six months.