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Union of India - Section

Section 65 in The Air Force Act, 1950

65. Violation of good order and air force discipline.—

Any person subject to this Act who is guilty of any act or omission which though not specified in this Act, is prejudicial to good order and air force discipline shall, on conviction by court-martial, be liable of suffer imprisonment for a term which may extend to seven years or such less punishment as is in this Act mentioned.