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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(4)(B) in The Assam Agricultural University Act, 1968

(B)Foundation fund. - (1) The University shall have a fund called the Foundation Fund from contribution and grants made by the Central Government and the State Government for being credited to that fund and such other sums from the University which may be credited to the said fund.