Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] Union of India - Subsection Section 4(1)(g) in The Goods and services Tax Settlement of funds Rules, 2017 (g)list of registered persons in a State or Union Territory who have paid interest on Integrated Tax, in FORM GST STL - 01.12.