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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2)(g) in Assam Khadi and Village Industries Board Act, 1955

(g)to endeavour to educate public opinion and to impress upon the public the advantage of patronising the products of Khadi and Village Industries.