Madras High Court
Sriram Educational Trust vs The State Of Tamil Nadu on 29 October, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.10.2018
CORAM
THE HONOURABLE MR. JUSTICE R.MAHADEVAN
W.P.No.32875 of 2017 and
W.M.P. No.36238 of 2017
Sriram Educational Trust,
represented by its Secretary .. Petitioner
Vs
1.The State of Tamil Nadu,
represented by its Secretary,
Department of Revenue,
Fort St. George, Chennai-600 009.
2.The Commissioner of Land Administration,
Department of Land Administration,
Chepauk, Chennai-600 005.
3.The District Collector,
Thiruvallur District. .. Respondents
Writ Petition filed under Article 226 of the Constitution of India,
praying to issue a Writ of Mandamus directing the respondents to
consider the representations submitted by the petitioner dated
06.07.2013 and 24.08.2017 and extend the lease granted to the
petitioner with respect to the lands comprised in S.No.141/2B of
Perumalpattu Village, Tiruvallur Taluk & District measuring to an
extent of 12.35 acres for a period of 30 years or in the alternative
consider the representation dated 31.08.2004 submitted by the
petitioner and assign the lands leased by the Government in exchange
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for patta lands owned by the petitioner Trust in the same revenue
village.
For Petitioner : Mr.A.Jenasenan
For Respondents : Mr.J.Ramesh
Additional Government Pleader
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdrawn. Consequently, connected W.M.P. is closed. No costs.
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1.The State of Tamil Nadu, represented by its Secretary, Department of Revenue, Fort St. George, Chennai-600 009.
2.The Commissioner of Land Administration, Department of Land Administration, Chepauk, Chennai-600 005.
3.The District Collector, Thiruvallur District.
http://www.judis.nic.in 4 R.MAHADEVAN, J.
vga W.P.No.32875 of 2017 29.10.2018 http://www.judis.nic.in