Section 3 in The Uttar Pradesh Prevention Of Cow Slaughter Act, 1955
3. Prohibition of Cow Slaughter
No person shall slaughter or cause to be slaughtered, or offer or cause to be offered for slaughter, a cow, bull or bullock in any place in Uttar Pradesh, anything contained in any other law for the time being in force or any usage or custom, to the contrary notwithstanding.
