Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(2) in Haryana Panchayati Raj Election Rules, 1994 (2)A list of symbols shall be published by the State Election Commissioner in the Official Gazette and he may in the like manner add to or vary such list.
