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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(3)Before a family member is appointed, Appointing Authority shall satisfy itself that he/she is otherwise fit for the Government service with regards to his/her character, physical fitness and fulfillment of other general conditions prescribed in the concerned service rules.