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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(a)such particulars of housing schemes [and other development schemes] [Inserted by Section 9 (ii) of M.P. Act No. 16 of 1996.] which Board proposes to execute whether in part or whole during the next financial year as may be prescribed;