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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(1)(b) in The M.P. Factories Rules, 1962

(b)The State Government may appoint senior official of the Factories Inspectorate, preferably with qualification in Chemical Engineering to be the Secretary of the Committee;