Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 5 in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982

5. [ Particulars to be furnished by the persons entitled to medical concessions. [Substituted by G.O. Ms.No. 1109, dated 26.11.2010.]

- The persons referred to in rule 3 shall be required to furnish to the Secretary three copies of his passport size photograph and three specimen signatures of himself and his family members duly attested by an officer having a seal of office.]