Rajasthan High Court - Jodhpur
Pay Sense Service India Pvt. Ltd vs Union Of India on 16 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
(1 of 2) [CRLW-4/2023]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Writ Petition No. 4/2023
Pay Sense Service India Pvt. Ltd., Through Its Authorized
Representative, Having Its Registered Office At Jai Villa Dev
Shakti, 49 Tilak Road, Santa Cruz West, Mumbai- 400054.
Vikram Babbar S/o Lt. Col. V.p. Babbar Aged About 36 Year
----Petitioner
Versus
1. Union Of India, The Secretary, Ministry Of Communication
And Information Technology Dept. Of Post, Office Of Sr.
Supdt., Of Post Offices Udaipur Division Udaipur- 33004,
Rajasthan, India.
2. Central Bureau Of Investigation, Policy Division, 27, North
Block, New Delhi 110001
3. Ram Lal Patel, Senior Superintendent Of Post Office,
Ministry Of Communication And Information Technology
Dept. Of Post, Office Of Sr. Supdt, Of Post Offices Udaipur
Division Udaipur- 33004, Rajasthan, India.
4. Icici Bank, Through Bank Manager, South Towers East
Wing, Bandra Kurla Complex, Bandra (E) Mumbai-
400051.
----Respondents
For Petitioner(s) : Mr. Vineet Jain, Senior Advocate
assisted by Mr. Vivek Mathur and
Mr. Arpit Gupta
For Respondent(s) : Mr. Mukesh Rajpurohit, DSG
Dr. Sachin Acharya, Senior Advocate
for C.B.I. assisted by Mr. Rahul
Rajpurohit
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 16/01/2023 Mr. Mukesh Rajpurohit, learned Deputy Solicitor General submits that their stand has been taken on to unfreeze the (Downloaded on 18/01/2023 at 11:29:37 PM) (2 of 2) [CRLW-4/2023] account No.055505006037 till the final investigation of the C.B.I. investigation.
The report furnished by learned DSG is taken on record. In light of the aforesaid submission of the DSG, the present petition is disposed of while directing the respondents to unfreeze the account No. account No.055505006037 subject to the final investigation by the C.B.I. However, the authorized representative of the petitioner shall be entitled to raise any other issues, if arises.
All pending applications also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
221-nirmala/-
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