National Green Tribunal
Gopal Chinna Mudalyar Chavady vs State Of Tamil Nadu Through Chief ... on 5 August, 2024
Item No.03:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.18 of 2024 (SZ)
Earlier O.A. No. 473/2022 (PB)
IN THE MATTER OF:
Gopal
Chinna Mudalyar Chavady,
Villupuram District.
...Applicant(s)
Versus
State of Tamil Nadu
Though Chief Secretary
Government of Tamil Nadu
Secretariat, Chennai and Ors.
...Respondent(s)
Date of hearing: 05.08.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. ARUN KUMAR VERMA, EXPERT MEMBER
For Applicant(s): None.
For Respondent(s): Dr. D. Shanmuganathan for R1& R4.
Mr. S. Sai Sathya Jith for R3.
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ORDER
1. Even today, there is no representation for the applicant.
2. Though the reports of the District Collector - Villupuram District and the Tamil Nadu Pollution Control Board have already been filed, the learned counsels appearing here do not have a copy of the same.
3. Let the copy of the same be made available to the respective counsels to get appropriate instructions.
4. Post the matter on 05.09.2024.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Arun Kumar Verma, EM O.A. No.18/2024 (SZ), 05th August, 2024. AD.
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