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[Cites 0, Cited by 0] [Section 161A] [Entire Act]

Bengal Presidency - Subsection

Section 161A(d) in Police Regulations, Bengal , 1943

(d)The duties of the police party are as follows :-
(i)the police officer in command shall report himself to the officer commanding the troops and make over the letter of introduction mentioned in clause (b)\
(ii)the police officer shall place himself under the orders of the officer commanding the troops and shall report to him morning and evening;-
(iii)the police officer shall take charge of any Indian prisoners, and shall take care that no person of bad character or wandering gypsy is allowed near the camp or line of march, he shall also forward to the nearest police-station any requisition for supplies received from the officer commanding the troops; and
(iv)on relief, the police officer-in-charge of the party shall report himself to the officer commanding the troops and obtain his permission to return to his headquarters.