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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Haryana - Subsection

Section 49(10) in Faridabad Complex Administration Building Rules, 1989

(10)Height of chimney stack may be reduced to 45 centimetres when there is made up of fire resisting materials. The top six courses of all stacks shall be built in cement mortar.