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[Cites 0, Cited by 5] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(4) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(4)It applies to persons who work as Security Guards in any factory or establishment, but who are not direct and regular employees of the factory or the establishment, as the case may be.