Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(10) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956 (10)The Government Chief Whip and the Deputy Government Chief Whip shall be entitled to such postal facilities as may be prescribed.
