Madhya Pradesh High Court
Shambho Dayal vs The State Of Madhya Pradesh on 27 May, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 CRA-4944-2019 The High Court Of Madhya Pradesh CRA-4944-2019 (SHAMBHO DAYAL AND OTHERS Vs THE STATE OF MADHYA PRADESH) 15 Gwalior, Dated : 27-05-2021 Heard through Video Conferencing. Shri S.K. Tiwari, learned counsel for the appellant. Shri A.K. Nirankari, learned Public Prosecutor for the State. As prayed for by learned counsel for appellant, list the case after resumption of physical hearing.
(SHEEL NAGU) (RAJEEV KUMAR SHRIVASTAVA)
V. JUDGE V. JUDGE
Suneel
SUNEEL
Digitally signed by SUNEEL DUBEY
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, DUBEY 2.5.4.20=157244b0239a6fd662b29b00a11fc66a5 e160f585aa7a92425f380d476b32818, cn=SUNEEL DUBEY Date: 2021.05.28 12:21:11 -07'00'