Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5)(viii) in The Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008

(viii)its label does not contain a warning or caution, which may be necessary and sufficient, if complied with to prevent risk to human beings or animals; or