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State of Assam - Section

Section 27 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

27.

No tree shall be felled or removed unless a Forest Officer of the District Council has marked such trees in accordance with any direction which the Chief Forest Officer may issue in this behalf after realising costs fro marking at such rates as the Executive Committee may fix from time to time.