Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Abdul Gani Bhat on 11 November, 2024
Bench: Sanjeev Kumar, Puneet Gupta
Sr. No. 11
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through Virtual Mode)
ROBCR No. 01/2019 [Crl CP No. 01/2019]
ROBKAR .....Appellant/Petitioner(s)
Through :- None.
v/s
Abdul Gani Bhat .....Respondent(s)
Through :- None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
11.11.2024 Despite service of bailable warrants, the respondent has not turned up.
Non-bailable warrants be issued to the respondent for securing his presence before this Court on the next date of hearing.
List again on 16.12.2024.
(Puneet Gupta) (Sanjeev Kumar)
Judge Judge
JAMMU
11.11.2024
Ram Krishan
Ram Krishan
2024.11.12 17:20
I attest to the accuracy and
integrity of this document