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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Abdul Gani Bhat on 11 November, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                          Sr. No. 11

                        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                    (Through Virtual Mode)

          ROBCR No. 01/2019 [Crl CP No. 01/2019]

          ROBKAR                                                           .....Appellant/Petitioner(s)

                                                  Through :- None.



                                           v/s

          Abdul Gani Bhat                                                           .....Respondent(s)

                                                  Through :- None.


          CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                 HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                     ORDER

11.11.2024 Despite service of bailable warrants, the respondent has not turned up.

Non-bailable warrants be issued to the respondent for securing his presence before this Court on the next date of hearing.

List again on 16.12.2024.




                                                   (Puneet Gupta)              (Sanjeev Kumar)
                                                       Judge                       Judge
          JAMMU
          11.11.2024
          Ram Krishan




Ram Krishan
2024.11.12 17:20
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