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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

Nagpur Province - Subsection

Section 106(1)(b) in The City of Nagpur Corporation Act, 1948

(b)in the case of every loan for which a sinking fund has been established under section 97, the accumulation in the sinking fund at the close of the year, showing separately the amount paid to the credit of the fund in the year;