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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(7) in The Bihar Co-operative Societies Rules, 1959

(7)
(a)Persons present at the meeting shall speak on the question put by the Chairman or on any amendment in such order as the Chairman may direct.
(b)The Chairman may fix a time-limit for speeches.