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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(9) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(9)The Vice-Chancellor shall have the power to make short term appointment, for a period not exceeding six months of such persons as he may consider necessary for the functioning of the University and bring to the notice of the Board of Governors in the next meeting.