Himachal Pradesh High Court
Fool Kamal vs . State Of H.P. on 12 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Fool Kamal vs. State of H.P. Cr.MP(M) No.2616 of 2023 12.10.2023 Present: Mr. Vinod Gupta, Advocate, for the petitioner.
of Mr. B.N. Sharma, Additional Advocate General, for the respondent/State. rt Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent/State. He prays for and is granted three weeks' time to file status report.
List on 09.11.2023.
( Sushil Kukreja ) Judge 12th October, 2023 (reena) ::: Downloaded on - 12/10/2023 20:41:23 :::CIS