Bombay High Court
Shri. Gangadhar S/O Wamanrao Patil vs Shri. Ravishankar S/O Beniprasad ... on 19 September, 2019
Author: Manish Pitale
Bench: Manish Pitale
1 sa295.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
Second Appeal No.295/2018
(Gangadhar Patil Vs. Ravishankar Dhelia and others)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. Ankit Sharma h/f Mr. N. Chawhan, Advocate for appellant.
Mr. R.M. Pande, Advocate for respondents.
CORAM : MANISH PITALE, J.
DATED : SEPTEMBER 19, 2019 On the last occasion, the learned counsel for the parties had informed this Court that possibility of settlement was being explored. Today, when the appeal is called out for hearing a joint request is made by the learned counsel for rival parties that Mr. S.V. Purohit, Advocate could be appointed as a Mediator to further explore the possibility of settlement.
2. Accordingly, Mr. S.V. Purohit, Advocate is appointed as Mediator.
3. The parties are directed to appear before the Mediator on 30th September, 2019 at 2.30 PM.
4. The learned Mediator is directed to submit report before this Court within six weeks from 30/09/2019.
JUDGE MP Deshpande ::: Uploaded on - 21/09/2019 ::: Downloaded on - 21/09/2019 22:01:58 :::