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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Andhra Pradesh - Subsection

Section 173(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(1)The Government may prescribe punishment for breach of rules which may either be imprisonment to the extent of one month or fine which may extend to five hundred rupees or both.