Section 28(2)(ii) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(ii)the particulars of the land holding for the benefit of which the works have been executed by the Nigam; and

Legal Document View