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[Cites 0, Cited by 1] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(a) in The Homoeopathy Central Council Act, 1973

(a)in Part I, the names of all persons who are for the time being enrolled on any State Register of Homoeopathy and possess any of the recognised medical qualifications ;