Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 49] [Entire Act] Union of India - Subsection Section 49(4) in The Indian Veterinary Council Act, 1984 (4)A person aggrieved by an order under sub-section (1) may, within sixty days from the communication to him of such order, appeal to the Council.
