Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Kerala - Subsection Section 61(10) in The Kerala Panchayat Buildings Rules, 2011 (10)The location and construction of petrol tank and vent-pipe, shall be governed by the provisions of the Petroleum Rules, 1976.
