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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(1)(ii) in The Gujarat Panchayats Act, 1993

(ii)A Social Justice Committee for performing such functions as are considered essential for securing social justice to the weaker sections of the society including persons belonging to the Scheduled Castes and the Scheduled Tribes as may be prescribed.