Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act] State of Goa - Subsection Section 69(2)(iii) in Goa Co-operative Societies Rules, 2003 (iii)that the signature of the candidate or the proposer or the seconder on the nomination paper is not genuine.