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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(2)(h) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(h)providing for the registration and control of midwives and dais publicly practising their profession;