Himachal Pradesh High Court
Pushpender Singh Wazir vs . State Of H.P. & Another on 30 June, 2022
Bench: Sabina, Satyen Vaidya
Pushpender Singh Wazir Vs. State of H.P. & Another .
CWP No.2679 of 2022 30.06.2022 Present: Mr. Raj Kumar Negi, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for the respondents.
Learned Additional Advocate General seeks more time to file compliance report.
List after two weeks.
(Sabina) Judge (Satyen Vaidya) Judge June 30, 2022 (ps/vh) ::: Downloaded on - 30/06/2022 20:06:14 :::CIS