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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(a) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985

(a)the time within which, and the manner in which, an intimation referred to in sub-section (3) of section 4 shall be given;